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Supreme Court Rejects Flat Owners' Plea on Demolition of Kochi Apartments - (30 Sep 2019)

PROPERTY

Supreme Court has refused to entertain a plea of flat owners seeking stay on its order on demolition of four apartment complexes in Kochi's Maradu which were built in violation of Coastal Regulation Zone norms. The Court rejected the plea of flat owners, who have also challenged the legality of a panel which had recommended the demolition.

Tags : SUPREME COURT   KOCHI APARTMENTS  

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