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Bombay High Court: Subtitles can be Added to Film when Producer Tells CBFC - (30 Sep 2019)

MEDIA AND COMMUNICATION

Bombay High Court has noted that subtitles can be added to a film after the producer notifies the Central Board of Film Certification (CBFC) and gets it endorsed. The order was passed on a petition filed by the Indian Motion Pictures Producers Association challenging a April 27, 2018 notice which mandates a separate censorship certificate for subtitles.

Tags : BOMBAY HIGH COURT   SUBTITLES  

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