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Apex Court Stays Madras High Court Order Transferring Sexual Harassment Probe Against DVAC Director - (30 Sep 2019)

CIVIL

Apex Court has stayed the Madras High Court's order transferring the investigation into sexual harassment allegations against S Murugan, Joint Director of the Directorate of Vigilance and Anti-Corruption (DVAC), from Tamil Nadu to Telangana.

Tags : APEX COURT  SEXUAL HARASSMENT  

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