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Apex Court Orders to Attach Properties and Bank Accounts of Maradu Apartment Builders - (30 Sep 2019)

PROPERTY

Apex Court has ordered to attach the properties and bank accounts of the builders of Maradu apartments, holding them responsible for the illegal constructions. The Court directed its Registry to issue notices to builders in this regard. Moreover the Court also accepted the timeline submitted by the Kerala Government for completing demolition and clearing of debris and directed the Government to begin demolition as per schedule.

Tags : APEX COURT   MARADU APARTMENT  

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