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Telangana High Court Pulls Up State Government for Failing to Control Dengue Crisis - (27 Sep 2019)

CIVIL

Telangana High Court has pulled up the State Government and warned it of serious consequences for failing to control the menace in a month’s time. The Court was displeased with the measures taken up by the Health Department and Greater Hyderabad Municipal Corporation and asked them to take all the necessary measures required to tackle the crisis.

Tags : TELANGANA HIGH COURT   DENGUE CRISIS  

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