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Jammu and Kashmir High Court Quashes Preventive Detention - (27 Sep 2019)

CRIMINAL

Jammu and Kashmir High Court has quashed the preventive detention of Masood Ahmad Bhat dated January 22. The court said the detenu, a resident of Chidder, Kulgam district should be released from preventive custody forthwith.

Tags : JAMMU AND KASHMIR HIGH COURT   PREVENTIVE DETENTION  

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