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Demonetisation Cases: Central Board of Direct Taxes Extends Taxman's Deadline to December 31 - (27 Sep 2019)

DIRECT TAXATION

Central Board of Direct Taxes has extended the deadline up to December 31 for the Income-Tax department to complete the final assessment of about 87,000 entities that made suspicious deposits post-demonetisation.

Tags : CENTRAL BOARD OF DIRECT TAXES   DEMONETISATION CASES  

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