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Supreme Court Sets Aside Insolvency of Jignesh Shah's Firm La-Fin Financial Services - (26 Sep 2019)

INSOLVENCY

Supreme Court has set aside an order of the National Company Law Tribunal (NCLT) and National Company Law Appellate Tribunal (NCLAT), thereby quashing the insolvency proceedings against Jignesh Shah and Pushpa Shah’s La-Fin Financial Services.

Tags : SUPREME COURT   JIGNESH SHAH  

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