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Delhi High Court to Delhi Govt, Civic Bodies: Make Policy to Deal with Stray Cattle, Dogs, Monkeys - (26 Sep 2019)

CIVIL

Delhi High Court has directed the AAP Government and the municipal corporations of the national capital to make a policy for controlling the population of monkeys, stray cattle and dogs on city roads and court premises. The Court asked the Delhi Government and the civic bodies to constitute a committee, if required, to make the scheme or policy.

Tags : DELHI HIGH COURT   STRAY CATTLE  

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