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SEBI Eases FPI Norms, Allows Off-Market Transfer of Securities - (26 Sep 2019)

CAPITAL MARKET

SEBI has while easing the regulatory framework for foreign portfolio investors simplified KYC requirements for them and permitted them to carry out off-market transfer of securities. Besides, the regulator has broad-based the classification for foreign portfolio investors and simplified their registration process.

Tags : SEBI   FPI NORMS  

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