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NCLT Directs Jet Airways' Committee of Creditors to Distribute Interim Funding Within 15 Days - (26 Sep 2019)

INSOLVENCY

National Company Law Tribunal (NCLT) has directed Jet Airways' Committee of Creditors (CoC) to distribute interim funding within 15 days. The Resolution Professional had filed a miscellaneous application appealing for interim funding of Rs 63 crore.

Tags : NCLT   JET AIRWAYS  

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