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Allahabad High Court Stays Arrest of Samajwadi Party MP Azam Khan - (26 Sep 2019)

CRIMINAL

Allahabad High Court has stayed the arrest of senior Samajwadi Party leader Azam Khan in 27 cases of alleged grabbing of land. The Court passed the order on a petition filed by the former Uttar Pradesh minister, challenging the FIRs registered between July 13 and 20.

Tags : ALLAHABAD HIGH COURT   AZAM KHAN  

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