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Karnataka HC Quashes Criminal Procceding against Shivakumar, BSY in Denotification of Land Case - (21 Dec 2015)

Karnataka HC has quashed criminal proceedings initiated against to Energy Minister D.K. Shivakumar, Ex-Cchief Minister B.S. Yeddyurappa and others in denotification of land case in Benniganahalli by Special Lokayukta Court.

Tags : KARNATAKA HC   SHIVAKUMAR   BSY  

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