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CIC Permits CBI to Withhold Information on Vijay Mallya's Extradition Expenses - (26 Sep 2019)

RIGHT TO INFORMATION

Central Information Commission (CIC) has permitted the CBI to withhold information relating to expenses incurred on the extradition process of embattled liquor baron Vijay Mallya from the UK calling it as administrative spending which is out of the ambit of the transparency law.

Tags : CIC   VIJAY MALLYA  

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