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Madras High Court Raps Police Over Techie's Death Due to AIADMK Hoarding - (26 Sep 2019)

CIVIL

Madras High Court has pulled up the police, asking why former All India Anna Dravida Munnetra Kazhagam (AIADMK) Councillor C Jeyagopal is yet to be arrested 13 days after the accident thereby seeking progress in the case of the death of a 23-year-old techie in Chennai.

Tags : MADRAS HIGH COURT   AIADMK  

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