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Delhi High Court to Chidambaram: Reveal Source of INX Papers Used in Defence - (25 Sep 2019)

CRIMINAL

Delhi high court has asked former Union Minister P Chidambaram’s lawyers to file an affidavit disclosing the source of certain official documents relating to Foreign Investment Promotion Board approval granted to INX Media that were cited in his defence.

Tags : DELHI HIGH COURT   CHIDAMBARAM  

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