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Delhi HC Seeks Reply of DU, St Stephen's on Plea Opposing Inclusion of Church Representative - (25 Sep 2019)

EDUCATION

Delhi High Court has sought the reply of the Delhi University and St Stephen's college on a plea opposing the inclusion of a member from the institute's supreme council in the interview panel for admission of Christian students. The Court issued notice to the DU, the college, it's Supreme Council, it's Principal and the University Grants Commission seeking their stand by 16 October on the petition by three professors of the Institute.

Tags : DELHI HC   ST STEPHENS  

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