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Madras High Court Rejects Plea Seeking Quashing of MBBS Rank List - (25 Sep 2019)

EDUCATION

Madras High Court has rejected a plea seeking quashing of the rank list for admission to MBBS/BDS 2019-20 courses for Government and management quota and conduct fresh counselling. The Court dismissed the Petitioners’ arguments that seats had not been allocated based on “nativity” certificate.

Tags : MADRAS HIGH COURT   MBBS RANK LIST  

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