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Telangana High Court Quashes Plea for CBI Probe Into Kodela Death - (25 Sep 2019)

CRIMINAL

Telangana High Court has rejected a plea requesting for a court-monitored investigation by the Central Bureau of Investigation (CBI) into the death of Andhra Pradesh Assembly former Speaker Kodela Siva Prasada Rao.The Court questioning the locus standi of Petitioner Borrugadda Anil Kumar in the case, declined to hear his Public Interest Litigation petition.

Tags : TELANGANA HIGH COURT   KODELA DEATH  

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