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Govt Notifies EPF Interest Rate at 8.65 Per Cent for Financial Year 2019 - (25 Sep 2019)

LABOUR AND INDUSTRIAL

Labour Ministry has notified 8.65 rate of interest on Employees’ Provident Fund (EPF) for 2018-19. This will allow crediting the interest amount of Rs 54,000 crore into accounts of over 6 crore subscribers. Besides, it would enable Employees’ Provident Fund Organisation to settle withdrawal claims on this rate.

Tags : GOVT   EPF  

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