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AP HC Directs Renewable Cos to Approach State Electricity Regulator Against Renegotiated Tariffs - (25 Sep 2019)

ELECTRICITY

Andhra Pradesh High Court has directed solar and wind energy companies to approach state electricity regulator after they opposed the renegotiation of tariff rates by the State. The Court rejected the arguments the companies posed against the State Government reviewing Power Purchase Agreements and said that the Government can approach the Andhra Pradesh Electricity Regulatory Commission for a review.

Tags : AP HC   STATE ELECTRICITY REGULATOR  

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