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Delhi High Court Directs Authorities to Conduct Fire Safety Inspection Using Drones in Karol Bagh - (25 Sep 2019)

CIVIL

Delhi High Court has directed authorities to use drone surveillance for conducting fire safety inspection in Karol Bagh while noting huge unauthorised construction and traffic congestion in the area. The Court directed the North Delhi Municipal Corporation and Delhi Fire Services to file a joint status report on the issue by the next date of hearing, that is, October 14.

Tags : DELHI HIGH COURT   DRONES   KAROL BAGH  

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