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Supreme Court Questions U.P Government for Failing to Control Lawyers - (23 Sep 2019)

CIVIL

Supreme Court has summoned the Uttar Pradesh Home Secretary over the State's lack of control over its lawyers. The top court, fuming over the failure of lawyers representing Chief Minister Yogi Adityanath's Government to reply to notices, has warned the Home Secretary that unless the State set its house in order, he will be forced to argue their case. The Court noted that, “If no lawyer respond(s) to Supreme Court notice, Home Secretary will have to appear in the court to defend the case”.

Tags : SUPREME COURT   LAWYERS  

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