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Karnataka HC Rejects Vijaya Mallya's Review Petition Against Order Directing Deposit of Rs 3101 Cr - (23 Sep 2019)

CIVIL

Karnataka High Court has dismissed a review petition filed by Vijay Mallya challenging a coordinate bench order which in turn had upheld the order by Debt Recovery Appellate Tribunal asking Mallya to deposit a sum of Rs 3101 Crores as a pre-condition for hearing his appeal against a Debt Recovery Tribunal order.

Tags : KARNATAKA HC   VIJAY MALLYA  

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