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Bombay High Court Denies Rescued UP Girl's Parents Custody Amid Sex Trafficking Scare - (23 Sep 2019)

CRIMINAL

Bombay High Court has declined to hand over the custody of a girl, rescued from a prostitution ring, to her parents noting that the possibility of they pushing her into sex trafficking or getting involved in such illegal activity in the future cannot be ruled out.

Tags : BOMBAY HIGH COURT   SEX TRAFFICKING  

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