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Supreme Court Issues Notice to Centre Over Pleas in Rohith Vemula, Payal Tadvi Cases - (20 Sep 2019)

CRIMINAL

Supreme Court has agreed to hear a plea filed by mothers of Rohith Vemula and Payal Tadvi, who had allegedly committed suicide following alleged caste-based discrimination, seeking to end such bias in universities and other higher education institutions across the country.

Tags : SUPREME COURT   ROHITH VEMULA   PAYAL TADVI  

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