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Delhi HC Refuses to Extend Stay of Juvenile Convict in Nirbhaya Gang Rape Case - (18 Dec 2015)

Delhi High Court has refused to pass directions on extension of stay of juvenile convicted in the 16 December, 2012 Nirbhaya gang rape case. He will walk free on Sunday.

Tags : DELHI HIGH COURT   NIRBHAYA GANG RAPE CASE  

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