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Delhi High Court: Cannot Let Flats at East Kidwai Nagar Turn Into 'Khandar' by Averting their Use - (20 Sep 2019)

CIVIL

Delhi High Court has observed that the flats already constructed at East Kidwai Nagar as part of its redevelopment cannot be allowed to turn into a 'khandar' (ruins) by averting their use.The Court noted that the flats have already come up there and "we cannot say let them become a 'khandar'.

Tags : DELHI HIGH COURT   EAST KIDWAI NAGAR  

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