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NGT: Measure, Display Noise Level Prescribed for Aircraft at Delhi Airport - (20 Sep 2019)

ENVIRONMENT

National Green Tribunal (NGT) has asked the Delhi International Airport Limited to measure and display the prescribed noise levels for aircraft at the international airport.The Tribunal noted that a notice to airmen was issued by the Airports Authority of India, which has been incorporated in the Aeronautical Information Publication on October 11, 2018, regarding use of reverse thrust by pilots while landing.

Tags : NGT   DELHI AIRPORT  

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