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Telangana HC Issues Notice to Centre and CBI Over Illegal Activities by Super Agri Seeds' Promoter - (20 Sep 2019)

CIVIL

Telangana High Court has issued notices to the Central Government, CBI and others concerned to reply to the petition filed seeking CBI probe into the alleged illegal activities of the liquidator of Super Agri Seeds Private Limited company and the chief manager of State Bank of India concerned in the liquidation process of the company.

Tags : TELANGANA HC   SUPER AGRI SEEDS  

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