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Delhi High Court Rejects Deepak Talwar's Bail Plea in Money Laundering Case - (20 Sep 2019)

CRIMINAL

Delhi High Court has rejected the bail plea of lobbyist Deepak Talwar, arrested by the Enforcement Directorate(ED) in a money laundering case. The Court denied the relief to Talwar. He was arrested by the ED after his deportation from Dubai in January.

Tags : DELHI HIGH COURT   DEEPAK TALWAR  

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