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London Court Extends Nirav Modi Custody in UK Prison until October 17 - (19 Sep 2019)

CRIMINAL

London Court has further remanded Nirav Modi to judicial custody until October 17. The fugitive diamond merchant Nirav Modi is wanted in India in connection with the nearly USD 2 billion Punjab National Bank fraud and money laundering case.

Tags : LONDON COURT   NIRAV MODI  

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