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CBDT Notifies New Norms for Approving Panel under GAAR - (19 Sep 2019)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has notified Rules 10UD & 10UE for the purpose of making reference to Approving Panel under Section 144BA(4) of the Income Tax Act,1961 under General Anti Avoidance Rule (GAAR ).

Tags : CBDT   GAAR  

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