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SEBI Levies Fine of Rs 10 Lakh on IL&FS for Disclosure Lapses - (19 Sep 2019)

CAPITAL MARKET

Securities and Exchange Board of India (SEBI) has imposed a penalty of Rs 10 lakhs on Infrastructure Leasing & Financial Services (IL&FS) for non-disclosure of price sensitive information to stock exchanges.

Tags : SEBI  IL&FS  

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