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Trial Court Re-Confirms Death Sentence to Accused in 1996 Samleti Bus Bombing Case - (18 Dec 2015)

Trial court in Bandikui in Dausa district has once again confirmed death sentence awarded to Dr Abdul Hameed, prime accused in 1996 Samleti bus bomb blast case on September 29 last year after considering mitigating circumstances projected by him.

Tags : TRIAL COURT   1996 SAMLETI BUS BOMB BLAST CAS  

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