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NCLAT Keeps Bakshi Deal with McDonald's on Hold - (19 Sep 2019)

COMPANY

National Company Law Appellate Tribunal (NCLAT) has barred Vikram Bakshi from leaving the country without informing it or the Debt Recovery Tribunal first. The Appellate Tribunal has also said that the deal between Bakshi’s Connaught Plaza Restaurants Limited and McDonalds India would not be given effect to until further orders.

Tags : NCLAT   MCDONALDS  

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