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Modi Govt 'Sacrificing' Public Money by Investing in 'Risky' PSUs, Says Congress - (19 Sep 2019)

Ajay Maken cited an RBI report and claimed that the Life Insurance Corporation of India has doubled its investment in 'risky' public sector undertakings in the last five years from Rs 11.94 lakh crore to Rs 22.64 lakh crore.

Tags : RBI  

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