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Govt Trying to Remove Nationalist Leaders like Farooq Abdullah, Says Rahul Gandhi; Demands His Release - (18 Sep 2019)

The Jammu and Kashmir administration on Monday said it has applied provisions under the stringent PSA for 15 days on National Conference patron Farooq Abdullah. The move came hours before the Supreme Court issued notice to the Centre on a habeas corpus petition.

Tags : COURT   SUPREME COURT  

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