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Bombay High Court Grants Relief to 5 Final Year Law Students - (18 Sep 2019)

EDUCATION

Bombay High Court has granted relief to five final year law students and directed Mumbai University along with the Controller of Examinations to release their marksheets and passing certificates after determining the legality of their records so that they are allowed to appear for the All India Bar Exam.

Tags : BOMBAY HIGH COURT   FINAL YEAR  

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