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Madras HC Denies to Stay Summons to Actor Simbu and Music Director Anirudh over Beep Song - (18 Dec 2015)

Madras High Court has denied to stay summons issued by police to Tamil film actor Silambarasan and music director Anirudh Ravichander over a controversial song allegedly denigrating women.

Tags : MADRAS HIGH COURT   BEEP SONG  

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