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Supreme Court Asks for Status Report from CBI, ED on Investigation in Coal Scam Cases - (18 Sep 2019)

CRIMINAL

Supreme Court has sought to know from Central Bureau of Investigation (CBI) and Enforcement Directorate (ED) the status of investigation and trial in the coal block allocation scam cases probed by the two agencies. The Court observed that it would take a practical view on repatriation of officers, involved in the investigation of coal scam cases, to their parent departments in a manner that the investigation does not get stalled.

Tags : SUPREME COURT   COAL SCAM  

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