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Apex Court Stays Death Penalty in Coimbatore Double Murder Case - (18 Sep 2019)

CRIMINAL

Apex Court has stayed the execution of a man convicted in a rape and double murder case in Coimbatore nine years ago. The Court stayed the execution of convict Manoharan till October 16, 2019, the next date of hearing.

Tags : APEX COURT   DEATH PENALTY  

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