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Calcutta HC Extends Interim Protection from Arrest to Mukul Roy in Railway Panel Case till Nov 8 - (17 Sep 2019)

CRIMINAL

Calcutta High Court has extended interim protection from arrest to BJP leader Mukul Roy in a case of alleged payout for a railway panel membership till November 8.The Court adjourned the hearing of Roy's plea till November 5 on a prayer by the West Bengal Government.

Tags : CALCUTTA HC   MUKUL ROY  

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