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Bombay HC Levies Fine of Rs.50,000 Cost on Doctor for Video-Recording Court Proceedings - (17 Sep 2019)

CIVIL

Bombay High Court has levied a fine of Rs 50,000 on Dr Vikram Deshmukh and seized his mobile phone along with his AADHAAR Card after the Court clerk saw him making a video of proceedings and told the sheristedar.

Tags : BOMBAY HC   VIDEO RECORDING  

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