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NCDRC Holds Sahara Developers Guilty of Deficient Services - (17 Sep 2019)

CONSUMER

National Consumer Disputes Redressal Commission (NCDRC) has while holding Sahara Developers guilty for “deficiency of service”, directed it to pay Rs 2 lakh as compensation for “mental agony” and “financial loss” suffered by a homebuyer, along with refund of Rs 4.06 lakh, for a delay of more than 10 years in handing over possession.

Tags : NCDRC   SAHARA DEVELOPERS  

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