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Allahabad High Court Stays State Govt Move to Include 17 OBC Groups in SC List - (17 Sep 2019)

CIVIL

Allahabad High Court has stayed a notification issued by the State Government in June this year to include 17 other backward class (OBC) groups in the Schedule Caste (SC)?category. The Court also directed State Government to file its response within three weeks and the case will be listed thereafter.

Tags : ALLAHABAD HIGH COURT   SC LIST  

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