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SEBI Slaps Rs 19 Lakh Fine on 2 Entities for Executing Fraudulent Trading - (17 Sep 2019)

CAPITAL MARKET

SEBI has imposed a total fine of over Rs 19 lakh on two entities for executing fraudulent trade in the illiquid stock option segment on the BSE. The entities facing penalty are - Akashganga Agencies Pvt Ltd and Ajeit PS Rajbans HUF.

Tags : SEBI   FRAUDULENT TRADING  

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