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Supreme Court Seeks Report on People Being Unable to Approach J&K High Court - (17 Sep 2019)

CIVIL

Supreme Court has while terming as "very very serious" the allegation that people are finding it very difficult to approach the Jammu and Kashmir High Court, requested the Chief Justice there to file a report on the matter. The Bench in the Apex Court observed that it was bound to take serious note of the allegation.

Tags : SUPREME COURT   J & K HIGH COURT  

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