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Delhi High Court Grants Bail to AAP MLA Som Dutt in Assault Case - (17 Sep 2019)

CRIMINAL

Delhi High Court has granted bail to AAP MLA Som Dutt who was recently taken into custody to serve a six-month jail term for assaulting a man with a baseball bat during campaigning for 2015 assembly elections.

Tags : DELHI HIGH COURT   AAP MLA  

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