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Telangana High Court Dashes K Chandrashekar Rao's Plan for Errum Manzil - (17 Sep 2019)

CIVIL

Telangana High Court has set aside the decision of the Council of Ministers to construct a new legislative Assembly complex at the Errum Manzil palace site thereby sternly admonishing the State Government for ignoring its duty of preserving the heritage, architectural identity and character of Hyderabad.

Tags : TELANGANA HIGH COURT   ERRUM MAZIL  

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